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Union of India - Section

Section 12A in The Government Savings Promotion Act, 1873

12A. [ [***] [Inserted by Finance Act, 2018 (Act No. 13 of 2018), dated 29.3.2018.]

Any depositor who suffers from physical infirmity, including blindness may operate and make a deposit through any literate individual whom he authorises.]Deposits Made By Married Women