Gauhati High Court
Sahidur Rahman vs The State Of Assam And 7 Ors on 16 December, 2019
Author: N. Kotiswar Singh
Bench: N. Kotiswar Singh
Page No.# 1/3
GAHC010007312018
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
WP(C) 7026/2018
1:SAHIDUR RAHMAN
S/O. LT. S.M. SAFIUR RAHMAN
EX-DPE
HAILAKANDI ATTACHED WITH SMO
SSA
ASSAM R/O. ROOM NO. 4D
PALACIA EXOTICA
SURVEY
BELTOLA
GUWAHATI-28
DIST. KAMRUP (M)
ASSAM.
VERSUS
1:THE STATE OF ASSAM AND 7 ORS.
REP. BY ITS COMMISSIONER AND SECY. TO THE GOVT. OF ASSAM
EDUCATION ELEMENTARY DEPTT.
DISPUR
GUWAHATI-06.
2:MISSION DIRECTOR
SARBA SIKSHA ABHIJAN KAHILIPARA
GUWAHATI-19
DIST. KAMRUP (M)
ASSAM-781019.
3:THE CHAIRMAN OF SSA
CACHAR CUM DEPUTY COMMISSIONER CACHAR
SILCHAR-788001.
4:EXECUTIVE DIRECTOR
SSA
ASSAM
Page No.# 2/3
KAHILIPARA
GHY.-19.
5:THE DY. COMMISSIONER
HAILAKANDI-788151.
6:DIST. MISSION COORDINATOR
SARBA SIKSHA ABHIJAN
DIST. HAILAKANDI
ASSAM-788151.
7:THE STATE PROJECT ENGINEER (SPE)
SSA
ASSAM
GUWAHATI-19.
8:NIBARAN DAS
EX- DMC
CACHAR (SINCE RETIRED) S/O. UNKNOWN
HOUSE NO. 2 NEAR NAMGHAR DAWRKA NAGAR
GUWAHATI-06
P.O. AND P.S. DISPUR
DIST. KAMRUP (M)
ASSAM.
Advocate for the Petitioner : MR. M J BARUAH
Advocate for the Respondent : SC
SSA BEFORE HON'BLE MR.JUSTICE N. KOTISWAR SINGH order 16-12-2019 The present petition relates to challenge the termination order dated 06.08.2018 and the Writ Petition no.242/2018, which is disposed of today, pertains to claim made by the petitioner of his entitlements before the termination order was issued on 06.08.2018.
Page No.# 3/3 Accordingly, list the matter on 31.01.2020.
JUDGE Comparing Assistant