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[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Goa - Subsection

Section 108(1) in The Goa Panchayat Raj Act, 1994

(1)A Panchayat or any officer appointed by it for such purpose, may inspect any sewer, drain, privy, water-closet, house-gully or cesspool, and for that purpose, at any time between sunrise and sunset may enter upon any lands or buildings, with assistants and workmen and cause the ground to be opened where he or it may think fit, doing as little damage as may be.