Bombay High Court
Commissioner Of Income Tax - Tds - 1 vs Emsons Exim Pvt Ltd on 2 September, 2021
Bench: K.R.Shriram, Abhay Ahuja
Digitally
signed by
GAURI GAURI AMIT
GAEKWAD 1/2 24 to 30.WP-1031-2020.doc
AMIT Date:
GAEKWAD 2021.09.03
16:06:29
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WRIT PETITION NO.1031 OF 2020
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.1280 OF 2020
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.1292 OF 2020
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.1321 OF 2020
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.1362 OF 2020
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.218 OF 2021
Commissioner of Income Tax - TDS - 1 ....Petitioner
V/s.
Emsons Exim Private Limited ....Respondent
WITH
WRIT PETITION NO.222 OF 2021
Commissioner of Income Tax - TDS - 1 ....Petitioner
Gauri Gaekwad
2/2 24 to 30.WP-1031-2020.doc
V/s.
Emsons Exim Private Limited ....Respondent
----
Mr. Suresh Kumar for petitioner in all petitions. None for respondent in all petitions.
----
CORAM : K.R.SHRIRAM, & ABHAY AHUJA, JJ DATED : 2nd SEPTEMBER 2021 P.C. :
1 Mr. Suresh Kumar states that within one week he will serve the petitions on respondent.
2 Should respondent wish to file a reply, the same to be filed and copy served within three weeks of receiving the petitions. Rejoinder, if any, to be filed and copy served within a week thereafter. 3 Petitions to be listed for admission/hearing on 7 th October 2021.
(ABHAY AHUJA, J.) (K.R. SHRIRAM, J.) Gauri Gaekwad