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Calcutta High Court

East India Commercial Co. Ltd vs Appollo Zipper Co. Pvt. Ltd on 5 May, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

GA No. 3629 of 2007 CS No. 136 of 1989 IN THE HIGH COURT AT CALCUTTA ORDINARY ORIGINAL CIVIL JURISDICTION ORIGINAL SIDE East India Commercial Co. Ltd.

Versus Appollo Zipper Co. Pvt. Ltd.

Before:

The Hon'ble Justice Sanjib Banerjee Date: 5th May 2011 None appears in support of the application even at the second call. The matter had appeared in the warning list.
GA No. 3629 of 2007 is dismissed for default. Interim orders, if any, stand vacated.
There will be no order as to costs.
(Sanjib Banerjee, J.) R. Bose AR(C.R.)