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Gujarat High Court

Sangeetaben Mahendrabhai Patel W/O ... vs Mahendrabhai Punjabjai Patel on 22 June, 2018

Author: C.L. Soni

Bench: C.L. Soni

           C/MCA/804/2018                               ORDER




           IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                R/MISC. CIVIL APPLICATION NO. 804 of 2018

==========================================================
  SANGEETABEN MAHENDRABHAI PATEL W/O MAHENDRABHAI PATEL
                        Versus
              MAHENDRABHAI PUNJABJAI PATEL
==========================================================
Appearance:
MR.KARNA H DHOMSE(6684) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
==========================================================

  CORAM: HONOURABLE MR.JUSTICE C.L. SONI

                            Date : 22/06/2018

                              ORAL ORDER

NOTICE returnable on 19th July 2018.

In the meantime, ad-interim relief in terms of para-12(b) is granted.

(C.L. SONI, J) Vijay Page 1 of 1