Gujarat High Court
Sangeetaben Mahendrabhai Patel W/O ... vs Mahendrabhai Punjabjai Patel on 22 June, 2018
Author: C.L. Soni
Bench: C.L. Soni
C/MCA/804/2018 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/MISC. CIVIL APPLICATION NO. 804 of 2018
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SANGEETABEN MAHENDRABHAI PATEL W/O MAHENDRABHAI PATEL
Versus
MAHENDRABHAI PUNJABJAI PATEL
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Appearance:
MR.KARNA H DHOMSE(6684) for the PETITIONER(s) No. 1
for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE C.L. SONI
Date : 22/06/2018
ORAL ORDER
NOTICE returnable on 19th July 2018.
In the meantime, ad-interim relief in terms of para-12(b) is granted.
(C.L. SONI, J) Vijay Page 1 of 1