Supreme Court - Daily Orders
Deputy Conservator Of Forests vs Timblo Irmaos Ltd. on 12 April, 2023
1
ITEM NO.21.1 REGISTRAR COURT. 2 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PAVANESH D.
R.P.(C) No. 589/2021
DEPUTY CONSERVATOR OF FORESTS Petitioner(s)
VERSUS
TIMBLO IRMAOS LTD. & ORS. Respondent(s)
(ONLY SLP NO. 12515 OF 2022 TO BE LIST BEFORE LD. REGISTAR COURT. )
WITH
SLP(C) No. 12515/2022 (IX)
Date : 12-04-2023 This petition was circulated today.
For Petitioner(s)
Ms. Ruchira Gupta, Adv.
Mr. Shishir Deshpande, AOR
Ms. Harshita Sharma, Adv.
Mr. Deep Narayan Sarkar, Adv.
Ms. Pooja Tripathi, Adv.
For Respondent(s)
Mr. Priyesh Mohan Srivastava, Adv.
Mr. Yashraj Singh Deora, AOR
UPON hearing the counsel through Video Conference, the
Court made the following
O R D E R
Signature Not Verified Digitally signed by SLP(C) No. 12515/2022 MADHU GROVER Date: 2023.04.12 16:05:26 IST Reason: Despite due service on respondent Nos.2 to 6, 8(a), 8(c) & 10 to 15, there is no appearance.
2Four weeks time, is granted as a last chance to respondent No.1, to file counter affidavit.
Two weeks time, is granted as a last chance to the petitioner, to take fresh steps to issue notice to respondent No.8(b), though fresh particulars are already filed.
Four weeks time, is granted as a last chance to the petitioner, to cure the defects in the application for substitution filed in respect of deceased respondent Nos.7 and 9.
List again on 5.7.2023.
PAVANESH D. Registrar MG