Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15(6)] [Section 15] [Entire Act] State of Goa - Subsection Section 15(6)(d) in The Goa Sewerage System and Sanitation Services Management Rules, 2010 (d)Bio-medical wastes in liquid or liquefied form and wastewater/sewage resulting out of liquid ash after incineration.