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Rajasthan High Court - Jodhpur

Jeetmal Jat vs The State Of Rajasthan on 20 April, 2023

Author: Nupur Bhati

Bench: Nupur Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                   S.B. Civil Writ Petition No. 6105/2021

                                   Jeetmal Jat
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent


                                   For Petitioner(s)        :     Mr. Bhawani Singh Ransi for
                                                                  Mr. Manash Khatri
                                   For Respondent(s)        :     Mr. Sudhir Tak, AAG a/w Mr. Saransh
                                                                  Viz
                                                                  Dr. Pratistha Dave



                                                  HON'BLE DR. JUSTICE NUPUR BHATI

Order 20/04/2023 Counsel for the respondent no.4 submits that the writ petition has become infrastructure.

Counsel appearing for the petitioner submits that Mr. Manas Khatri has suffered an accident.

List the matter after two weeks, as prayed.

(DR.NUPUR BHATI),J 21-Sanjay/-

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