Rajasthan High Court - Jodhpur
Jeetmal Jat vs The State Of Rajasthan on 20 April, 2023
Author: Nupur Bhati
Bench: Nupur Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 6105/2021
Jeetmal Jat
----Petitioner
Versus
The State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Bhawani Singh Ransi for
Mr. Manash Khatri
For Respondent(s) : Mr. Sudhir Tak, AAG a/w Mr. Saransh
Viz
Dr. Pratistha Dave
HON'BLE DR. JUSTICE NUPUR BHATI
Order 20/04/2023 Counsel for the respondent no.4 submits that the writ petition has become infrastructure.
Counsel appearing for the petitioner submits that Mr. Manas Khatri has suffered an accident.
List the matter after two weeks, as prayed.
(DR.NUPUR BHATI),J 21-Sanjay/-
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