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State of Madhya Pradesh - Section

Section 85 in The M.P. Cinemas (Regulation) Rules, 1972

85. Lighting.-

(1)All lighting shall be provided by electricity. No gas, acetylene, oil or other lamps shall be used for lighting the cinema or any part thereof.
(2)Every portion of the cinema devoted to the use or accommodation of the public and also outlets leading outside the cinema including the corridors shall be well and properly lighted during every performance and the same shall be lighted until the entire public have left the cinema after the performance is over.