Section 186(1)(c) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 186(1)] [Section 186] [Entire Act]

(c)in respect of transactions relating to one event or occasion from a person, except through—

(i)an account payee cheque; or

(ii)account payee bank draft; or

(iii)electronic clearing system through a bank account; or

(iv)any other electronic mode, as may be prescribed.

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