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[Cites 0, Cited by 0] [Section 169] [Entire Act]

State of Rajasthan - Subsection

Section 169(4) in Rajasthan Panchayati Raj Rules, 1996

(4)The Panchayat may lease out such trees or natural produce by private contract or public auction and may also sell dried, decaying and fallen trees in the aforesaid manner subject to the law for the time being in force.