Supreme Court - Daily Orders
Nova Promoters And Finlease Pvt Ltd. vs Commissioner Of Income Tax on 9 November, 2022
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.1713 COURT NO.15 SECTION XIV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 195/2015
NOVA PROMOTERS AND FINLEASE PVT LTD. Appellant(s)
VERSUS
COMMISSIONER OF INCOME TAX Respondent(s)
IA No. 90439/2022 - WITHDRAWAL OF CASE / APPLICATION)
Date : 09-11-2022 These matters were called on for hearing today.
CORAM : HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
[IN CHAMBER]
For Appellant(s) Ms. Kavita Jha, AOR
Mr. Anant Mann, Adv.
For Respondent(s) Ms. Sunita Sharma, Adv.
Mr. Raj Bahadur Yadav, AOR
UPON hearing the counsel the Court made the following
O R D E R
Application for withdrawal of Civil Appeal is allowed. The Civil Appeal is dismissed as withdrawn. Pending application(s), if any, is/are disposed of.
(VIJAY KUMAR) (RENU BALA GAMBHIR)
COURT MASTER (SH) COURT MASTER (NSH)
Signature Not Verified
Digitally signed by
Deepak Singh
Date: 2022.11.12
13:26:20 IST
Reason: