Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19] [Entire Act] State of Manipur - Subsection Section 19(1) in Manipur Societies Registration Act, 1989 (1)Every society may sue or maybe sued in the name of the President, the Secretary, or any office-bearer authorised by the Registrar in this behalf.
