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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(tt) in Indian Telegraph Rules, 1951

(tt)[ "Telegraph Office" means an office which deals mainly with booking, transmission, reception and delivery of telegrams and which is established, maintained and worked under the direction and control of the Director-General]; [Substituted by G.S.R. 74, dated 18.1.1991]