Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Telangana - Subsection

Section 25(2)(b) in Telangana Town-Planning Act, 1920

(b)lands and buildings exempt from the property tax shall also be exempt from any betterment contribution.