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State of Meghalaya - Section

Section 275 in Meghalaya Municipal Act, 1973

275. Power to prescribe size of ferrules and to establish meters and the like.

- The Board may prescribe the size of the ferrules to be used for the supply of gas and water, and may establish meters or other appliances for the purpose of testing the quantity or quality of any gas supplied to the premises of any person or to for the use of any person or business.