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[Cites 0, Cited by 0] [Section 154(4)] [Section 154] [Entire Act]

Bombay Presidency - Subsection

Section 154(4)(b) in The Bombay Provincial Municipal Corporations Act, 1949

(b)whether the drain is constructed under a street or under land reserved by or under the provisions of this Act or any other law for the time being in force for a street;