Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Assam - Subsection Section 27(3) in The Assam Fixation of Ceiling on Land Holdings Rules, 1957 (3)Appeal to the District Judge against the order passed under Section, 12 or 13 by the Collector or the Office authorised in this behalf...............Rs. 5.
