Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act] Bengal Presidency - Subsection Section 27(2)(f) in Bengal Suppression of Immoral Traffic Act, 1933 (f)providing for bonds to be taken from persons with whom such girls are boarded out, or who take them on license;