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[Cites 0, Cited by 0] [Section 48] [Entire Act]

State of Goa - Subsection

Section 48(26) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(26)He/She shall not allow any candidate to leave the examination hall, for the first one hour after the commencement of the session even if the answer book is submitted by such candidate.