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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

State of Himachal Pradesh - Subsection

Section 24(3)(iv) in Himachal Pradesh Early Childhood Care and Education Centres (Registration and Regulation) Act, 2017

(iv)direct the Director or the Deputy Commissioner to review the orders by affording an opportunity to the Institution to defend its case; or