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State of Jammu-Kashmir - Section

Section 11 in Jammu and Kashmir Combined Competitive Examination Rules, 2018

11. Seeking reservations.

- Candidates seeking reservation/ relaxation benefits available for SC/ST/RBA/Social Castes/ALC/Physically Challenged Candidates must ensure that they are entitled to such reservation /relaxation as per eligibility prescribed in the Rules. They should also be in possession of all the requisite certificates in the prescribed format in support of their claim as stipulated in the Rules for such benefits, and these certificates should be dated earlier than the due date (closing date) of the application of Combined Competitive (Preliminary) Examination.