Section 95 in U.P. Revenue Code (Amendment) Act, 2016
95. Amendment of Section 122.
- In Section 122 of the said Code -(a)in sub-section (1), for the words "does not use it for agriculture" the words "does not use the land for agriculture" shall be substituted;(b)in Hindi version, in sub-section (6), for the words ^^izo`Rr jgh gks the words ^^izo`Rr gks shall be substituted.
