Bombay High Court
Firdaus Abdul Rashid Sayed vs Salim Abdul Rashid Sayed And 4 Ors on 25 November, 2016
Author: G.S. Patel
Bench: G.S. Patel
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (SUITS) NO. 2193 OF 2015
In
SUITS 653 OF 2015
Firdaus Abdul Rashid Sayed ....Petitioner
V/S
Salim Abdul Rashid Sayed And 4 Ors ....Respondent
WITH NOTICE OF MOTION (SUITS) NO. 2035 OF 2015 In SUITS 653 OF 2015 Firdaus Abdul Rashid Sayed ....Petitioner V/S Salim Abdul Rashid Sayed And 4 Ors ....Respondent Mohammed Haroon Khan, Adv. for Plaintiff Ms. Gayatri H. Nayak a/w Mr. Santosh D. Patil i/b Rajesh P. Khobragade for Def. No.1 Mr. G.S. Hiranandani, Adv. for Def. No. 3 to 5 CORAM : G.S. PATEL, J DATE : 25th November, 2016 P.C. :
By consent Stand Over to 06/01/2017.
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