Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2]

Bombay High Court

Firdaus Abdul Rashid Sayed vs Salim Abdul Rashid Sayed And 4 Ors on 25 November, 2016

Author: G.S. Patel

Bench: G.S. Patel

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

      NOTICE OF MOTION (SUITS) NO. 2193 OF 2015
                         In
                 SUITS 653 OF 2015

 Firdaus Abdul Rashid Sayed                            ....Petitioner
            V/S
 Salim Abdul Rashid Sayed And 4 Ors                 ....Respondent

WITH NOTICE OF MOTION (SUITS) NO. 2035 OF 2015 In SUITS 653 OF 2015 Firdaus Abdul Rashid Sayed ....Petitioner V/S Salim Abdul Rashid Sayed And 4 Ors ....Respondent Mohammed Haroon Khan, Adv. for Plaintiff Ms. Gayatri H. Nayak a/w Mr. Santosh D. Patil i/b Rajesh P. Khobragade for Def. No.1 Mr. G.S. Hiranandani, Adv. for Def. No. 3 to 5 CORAM : G.S. PATEL, J DATE : 25th November, 2016 P.C. :

By consent Stand Over to 06/01/2017.
( ASSOCIATE ) Page 1/1 ::: Uploaded on - 25/11/2016 ::: Downloaded on - 15/09/2021 15:25:12 :::