Allahabad High Court
R.N.Ojha (Raj Narain Ojha ) vs Union Of India Through The General ... on 29 September, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- SERVICE BENCH No. - 1402 of 2010 Petitioner :- R.N.Ojha (Raj Narain Ojha ) Respondent :- Union Of India Through The General Manager Eastern Railways Petitioner Counsel :- Ratnesh Lal Respondent Counsel :- Manik Sinha Hon'ble Devi Prasad Singh,J.
Hon'ble Vedpal,J.
As prayed by Sri Manik Sinha, one week's time is allowed to file counter affidavit.
List thereafter.
Order Date :- 29.9.2010 Rajneesh)