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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(3) in Karnataka Electricity Reform Act, 1999

(3)The KPTC shall [xxx] [Omitted by Act 26 of 2001 w.e.f 10.11.2001.] be responsible for the extra high voltage transmission system operation and shall operate the power system in an efficient manner.