Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(f) in The Inland Vessels Act, 2021

(f)"central database" means the centralised record maintained for recording the data and details of-
(i)vessels;
(ii)registration of vessels;
(iii)crew and manning in the vessels;
(iv)certificates issued in respect of vessels;
(v)reception facilities; and
(vi)such other data, to be recorded and maintained in the form of an electronic portal or in such other form and manner as may be prescribed by the Central Government;