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[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Karnataka - Subsection

Section 11(2)(ii) in Karnataka Race Courses Licensing Act, 1952

(ii)the fees payable [for such licenses] [Deemed to have been substituted by Act 7 of 1974 w.e.f 29.11.1973]