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[Cites 0, Cited by 0] [Section 71] [Entire Act]

State of Haryana - Subsection

Section 71(2) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(2)The channel shall have a longitudinal slope of at least 1 in 100 at one point or more as may be selected and at each of such point a 5 cm. stoneware gully traps fitted with a horizontal and vertical cast iron-gratings shall be fixed.