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State of Rajasthan - Section

Section 32B in The Rajasthan Administrative Service Rules, 1954

32B. Appointment of retired Officers to cadre posts.

- A vacant post in the cadre of the Service may be filled temporarily by Government by appointing thereto a retired member of the Service, reemployed for a fixed period not exceeding two years; provided that no such appointment shall be continued beyond a period of six months without the concurrence of the Commission.