Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 31(3)] [Section 31] [Entire Act]

Union of India - Subsection

Section 31(3)(i) in The Static And Mobile Pressure Vessels (Unfired) Rules, 1981

(i)all electrical meters, distribution boards, switches, fuses, plugs and sockets shall be of flame proof construction complying with the requirements of IS : 2148 : 1968 and the frames shall be effectively earthed;