Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52A(1)] [Section 52A] [Entire Act]

Union of India - Subsection

Section 52A(1)(iii) in The Central Motor Vehicles Rules, 1989

(iii)any Municipal Corporation or Municipality or Panchayat ;or