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State of Madhya Pradesh - Section

Section 29 in The M.P. Cinemas (Regulation) Rules, 1972

29. Sub-circuits.-

(1)The main circuits A, B and C shall be subdivided, if necessary, and no sub-circuits shall be allowed to carry more than 5 amps, in the case' of auditorium, corridors, exits and other parts of the premise open to the public or 20 amps, on 230 volts m the case of the stage. Each sub-circuit shall start from a distributing board.
(2)The main leads for circuit "A" shall where possible, be kept entirely on the stage side of the proscenium wall and those for B and C entirely on the auditorium side of that wall.
(3)The lights inside and outside the premises shall be on separate circuits. Circuits for fans, power and cooling purposes shall be kept distinct and separate from lighting circuits.