Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 112B] [Entire Act] State of Maharashtra - Subsection Section 112B(5) in The Maharashtra Co-Operative Societies Act, 1960 (5)[* * *] [Sub-sections (4), (5) and (6) were deleted by Maharashtra Act No. 16 of 2013 dated 13-8-2013, Section 70(d), (w.e.f. 14-2-2013).]