Karnataka High Court
Smt D Vijayalakshmmama vs Regional Transport Authority on 28 September, 2011
Author: Mohan Shantanagoudar
Bench: Mohan Shantanagoudar
§§§§ §%§z:§%%§§2 Eéfifififig " §'§2*;§'§ %%%%§%s':;~%%§%§"§«a*§'§:s. "
§§§§§§fi%f§ _ gi%2i% §§§§§§;z§:§§ 1 :§§§%?§ ' f_ §§ Egg :« _ gag: igigé $5 32% §§§§§§ '"?§§§3:§§%;%:*:§ aagégiézgég %E:§§ Egg $2 '§%5§%% gig % §fi§§ é gégaé . §$%,2§::; §§§ gm § %i§ % §§%§?§ $3;
., Esgfigi *?§*§§§§§:$§*=% :§§%$§%%:§"% §§§* 3% $§§"%§§§§§' %;:%%§ §§§% a§%§§%% fiéagé %*§ %% §'%§:§%§§ $§ §§§§@ %% ggféég fifi mg-§§§%% §:§§§ §:§%§?
W .
___§_.;.p am § @ §f§%?i ' 3% mm g..,§M.§,w 2.3% .m,%,§ x@m,,m §§_m,_,w Emfifi ,.§,g,%..g§wwm .3 ,$(.§M% m,.§z %.wWfi,W:..Qm1,,M Wm ..,,,§ «M $3 3 Q?" fi,% ."