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Madhya Pradesh High Court

M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 29 April, 2024

Author: Hirdesh

Bench: Hirdesh

                                                              1
                                     IN THE HIGH COURT OF MADHYA PRADESH
                                                   AT INDORE
                                                        FA No. 94 of 2002
                                  (M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)

                         Dated : 29-04-2024
                               Shri Lokendra Joshi, learned counsel for the appellant.

                               None for the respondent.

As prayed, list for final hearing after six weeks.

(HIRDESH) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 5/1/2024 5:51:23 PM