Madhya Pradesh High Court
M/S Kotak Mahindra Primus Ltd. vs M/S Goyal Financial (India) Ltd. on 29 April, 2024
Author: Hirdesh
Bench: Hirdesh
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
FA No. 94 of 2002
(M/S KOTAK MAHINDRA PRIMUS LTD. Vs M/S GOYAL FINANCIAL (INDIA) LTD.)
Dated : 29-04-2024
Shri Lokendra Joshi, learned counsel for the appellant.
None for the respondent.
As prayed, list for final hearing after six weeks.
(HIRDESH) JUDGE hk/ Signature Not Verified Signed by: HARIKUMAR NAIR Signing time: 5/1/2024 5:51:23 PM