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Delhi High Court - Orders

Archana Jain vs Rajinder Kumar Jain & Ors on 27 September, 2023

Author: Prateek Jalan

Bench: Prateek Jalan

                                          $~62
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           CONT.CAS(C) 1415/2023
                                                      ARCHANA JAIN                                                                   ..... Petitioner
                                                                    Through:                                     Mr. Atul Agarwal, Ms. Sushalini
                                                                                                                 Sethi, Advocates [9711728821].

                                                                                         versus

                                                      RAJINDER KUMAR JAIN & ORS.                                                   ..... Respondents
                                                                  Through: None.

                                          CORAM:
                                          HON'BLE MR. JUSTICE PRATEEK JALAN

                                                               ORDER

% 27.09.2023 CM APPL. 50650/2023 (for exemption) Exemption allowed, subject to all just exceptions. The application stands disposed of.

CONT.CAS(C) 1415/2023

1. Issue notice. Notice be served upon the respondents by all permissible modes.

2. Replies to the contempt petition may be filed within four weeks from today. Rejoinders thereto, if any, may be filed within one week thereafter.

3. I am informed that several contempt petitions (CONT.CAS(C) 1138/2016 & CONT.CAS(C) 890/2019), alleging disobedience of the same orders dated 02.11.2015 and 29.03.2016 in RFA 748/2015, are pending before the Court of Hon'ble Mr. Jasmeet Singh, and are next scheduled to be listed on 21.11.2023.

CONT.CAS(C) 1415/2023 Page 1 of 2

This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:44:50

4. The Registry is directed to list the present contempt petition alongwith the aforesaid contempt petitions on 21.11.2023.

PRATEEK JALAN, J SEPTEMBER 27, 2023 "Bhupi"/ CONT.CAS(C) 1415/2023 Page 2 of 2 This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/09/2023 at 21:44:50