Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act] State of West Bengal - Subsection Section 47(1)(v) in The West Bengal Panchayat Act, 1973 (v)a lighting rate, where arrangement for lighting of public streets and places is made by the Gram Panchayat within its jurisdiction;