Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Haryana - Section Section 7 in The Punjab Passengers and Goods Taxation Rules, 1952 (7)[ Omitted.] [Sub-rule (7) omitted vide Haryana Government Notification No. GSR 133/PA.16/52/S.22/Amd.(51)/74, dated 4th November, 1974.]
