Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(5) in The Assam Engineering (Flood Control Department) Service Rules, 1981 (5)The inter se seniority of such Assistant Executive Engineer and Assistant Executive Engineer (T.C.) shall be fixed in accordance with sub-rule (1) of this rule.
