Supreme Court - Daily Orders
All India Human Rights And Social ... vs Union Of India on 14 August, 2014
: ITEM NO.46 COURT NO.1 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Criminal) No(s). 155/2014
ALL INDIA HUMAN RIGHTS AND SOCIAL JUSTICE FRONT Petitioner(s)
VERSUS
UNION OF INDIA AND ORS Respondent(s)
(with appln. (s) for ex-parte stay)
Date : 14/08/2014 This petition was called on for hearing today.
CORAM :
HON’BLE THE CHIEF JUSTICE
HON’BLE MR. JUSTICE KURIAN JOSEPH
HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Dr. Nafis A. Siddiqui,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard Dr. Nafis A. Siddiqui, learned counsel for the petitioner.
Writ Petition is dismissed.
(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.08.16 04:12:32 IST Reason: