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Supreme Court - Daily Orders

All India Human Rights And Social ... vs Union Of India on 14 August, 2014

:     ITEM NO.46                                 COURT NO.1                  SECTION X

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

                                Writ Petition(s)(Criminal)      No(s).    155/2014

     ALL INDIA HUMAN RIGHTS AND SOCIAL JUSTICE FRONT                         Petitioner(s)

                                                       VERSUS

     UNION OF INDIA AND ORS                                                  Respondent(s)

     (with appln. (s) for ex-parte stay)


     Date : 14/08/2014 This petition was called on for hearing today.

     CORAM :
                                 HON’BLE THE CHIEF JUSTICE
                                 HON’BLE MR. JUSTICE KURIAN JOSEPH
                                 HON’BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)                 Dr. Nafis A. Siddiqui,Adv.

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Heard Dr. Nafis A. Siddiqui, learned counsel for the petitioner.

Writ Petition is dismissed.

(PARDEEP KUMAR) (RENU DIWAN) AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by Pardeep Kumar Date: 2014.08.16 04:12:32 IST Reason: