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Gujarat High Court

Institute vs Nddb on 31 August, 2010

Author: M.R. Shah

Bench: M.R. Shah

   Gujarat High Court Case Information System 

  
  
    

 
 
    	      
         
	    
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SCA/8276/2010	 1/ 1	ORDER 
 
 

	

 

IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
 

 


 

SPECIAL
CIVIL APPLICATION No. 8276 of 2010
 

 
======================================


 

INSTITUTE
OF RURAL MANAGEMENT - Petitioner
 

Versus
 

NDDB
EMPLOYEES'UNION THROUGH SECRETARY OF NDDB EMPL & 2 - Respondents
 

======================================
Appearance : 
MR
DC DAVE for the Petitioner. 
None for Respondent(s) : 1, 3, 
MR
UT MISHRA for Respondent(s) :
2, 
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CORAM
			: 
			
		
		 
			 

HONOURABLE
			MR.JUSTICE M.R. SHAH
		
	

 

Date
: 31/08/2010 

 

 
ORAL
ORDER 

In view of sick note of Mr.D.C.Dave, learned advocate appearing on behalf of the petitioner, as a last chance, S.O. to 13th September,2010. On that day, irrespective of the sick note, leave note and/or non-availability of learned advocates appearing on behalf of the respective parties, the matter shall be proceeded further.

[M.R.SHAH,J] *dipti     Top