Gujarat High Court
Institute vs Nddb on 31 August, 2010
Author: M.R. Shah
Bench: M.R. Shah
Gujarat High Court Case Information System
Print
SCA/8276/2010 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL
CIVIL APPLICATION No. 8276 of 2010
======================================
INSTITUTE
OF RURAL MANAGEMENT - Petitioner
Versus
NDDB
EMPLOYEES'UNION THROUGH SECRETARY OF NDDB EMPL & 2 - Respondents
======================================
Appearance :
MR
DC DAVE for the Petitioner.
None for Respondent(s) : 1, 3,
MR
UT MISHRA for Respondent(s) :
2,
======================================
CORAM
:
HONOURABLE
MR.JUSTICE M.R. SHAH
Date
: 31/08/2010
ORAL
ORDER
In view of sick note of Mr.D.C.Dave, learned advocate appearing on behalf of the petitioner, as a last chance, S.O. to 13th September,2010. On that day, irrespective of the sick note, leave note and/or non-availability of learned advocates appearing on behalf of the respective parties, the matter shall be proceeded further.
[M.R.SHAH,J] *dipti Top