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[Cites 0, Cited by 0] [Section 708] [Entire Act]

Bengal Presidency - Subsection

Section 708(m) in Police Regulations, Bengal , 1943

(m)Treasury officers may not refuse to receive remittances on the ground that the day is an authorised holiday. They should, however, remember not to despatch a remittance in a date which will probably cause its arrival on a day on which the treasury is ordinarily closed, such as Sundays or gazetted treasury holidays.