Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Il And Fs Paradip Refinery Water Limited vs Indian Oil Corporation Limited on 1 November, 2023

Author: Manmohan

Bench: Manmohan

                                          $~4 & 5
                                          *    IN THE HIGH COURT OF DELHI AT NEW DELHI

                                          +           FAO(OS) (COMM) 164/2023 & CM APPLs. 40814-40815/2023
                                                      AND 40817/2023

                                                      IL AND FS PARADIP
                                                      REFINERY WATER LIMITED                      ..... Appellant
                                                                    Through: Mr. T. Srinivasa Murthy, Advocate with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Trushita
                                                                             Shrivastava and Ms. Shanelle
                                                                             Wmarwadia, Advocates.
                                                                                         versus

                                                      INDIAN OIL CORPORATION LIMITED              ..... Respondent
                                                                    Through: Mr. Inderbir Singh Alag, Senior
                                                                             Advocate with Ms. Prachi Vashisht and
                                                                             Mr. Kushagra Pandit, Advocates.
                                                                    AND

                                          +           FAO(OS) (COMM) 165/2023 & CM APPLs.40820-40821/2023
                                                      AND 40823/2023

                                                      IL AND FS PARADIP
                                                      REFINERY WATER LIMITED                      ..... Appellant
                                                                    Through: Mr. T. Srinivasa Murthy, Advocate with
                                                                             Mr. Piyush Joshi, Ms. Sumiti Yadava,
                                                                             Ms. Meghna Sengupta, Ms. Trushita
                                                                             Shrivastava and Ms. Shanelle
                                                                             Wmarwadia, Advocates.

                                                                                         versus

                                                      INDIAN OIL CORPORATION LIMITED              ..... Respondent
                                                                    Through: Mr. Inderbir Singh Alag, Senior
                                                                             Advocate with Ms. Prachi Vashisht and
                                                                             Mr. Kushagra Pandit, Advocates.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:23
                                                       CORAM:
                                                      HON'BLE MR. JUSTICE MANMOHAN
                                                      HON'BLE MS. JUSTICE MINI PUSHKARNA

                                                                                         ORDER

% 01.11.2023 CM Appl. 40817/2023 (condonation of delay) in FAO(OS) (COMM) 164/2023 CM Appl. 40823/2023 (condonation of delay) in FAO(OS) (COMM) 165/2023

1. Keeping in view the averments in the applications, the same are allowed and delay of one day in filing the appeals are condoned.

2. Accordingly, present applications stand disposed of. FAO(OS) (COMM) 164/2023 & CM Appls. 40814-40815/2023 FAO(OS) (COMM) 165/2023 & CM Appls.40820-40821/2023

3. Learned senior counsel for the respondent states that advance copies of the appeals have not been served upon the respondent.

4. Let another copies of appeals be served upon the Advocate on record for the respondent during the course of the day.

5. List on 08th January, 2024.

MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 1, 2023 js This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:23