Delhi High Court - Orders
Il And Fs Paradip Refinery Water Limited vs Indian Oil Corporation Limited on 1 November, 2023
Author: Manmohan
Bench: Manmohan
$~4 & 5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ FAO(OS) (COMM) 164/2023 & CM APPLs. 40814-40815/2023
AND 40817/2023
IL AND FS PARADIP
REFINERY WATER LIMITED ..... Appellant
Through: Mr. T. Srinivasa Murthy, Advocate with
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Trushita
Shrivastava and Ms. Shanelle
Wmarwadia, Advocates.
versus
INDIAN OIL CORPORATION LIMITED ..... Respondent
Through: Mr. Inderbir Singh Alag, Senior
Advocate with Ms. Prachi Vashisht and
Mr. Kushagra Pandit, Advocates.
AND
+ FAO(OS) (COMM) 165/2023 & CM APPLs.40820-40821/2023
AND 40823/2023
IL AND FS PARADIP
REFINERY WATER LIMITED ..... Appellant
Through: Mr. T. Srinivasa Murthy, Advocate with
Mr. Piyush Joshi, Ms. Sumiti Yadava,
Ms. Meghna Sengupta, Ms. Trushita
Shrivastava and Ms. Shanelle
Wmarwadia, Advocates.
versus
INDIAN OIL CORPORATION LIMITED ..... Respondent
Through: Mr. Inderbir Singh Alag, Senior
Advocate with Ms. Prachi Vashisht and
Mr. Kushagra Pandit, Advocates.
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:23
CORAM:
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MS. JUSTICE MINI PUSHKARNA
ORDER
% 01.11.2023 CM Appl. 40817/2023 (condonation of delay) in FAO(OS) (COMM) 164/2023 CM Appl. 40823/2023 (condonation of delay) in FAO(OS) (COMM) 165/2023
1. Keeping in view the averments in the applications, the same are allowed and delay of one day in filing the appeals are condoned.
2. Accordingly, present applications stand disposed of. FAO(OS) (COMM) 164/2023 & CM Appls. 40814-40815/2023 FAO(OS) (COMM) 165/2023 & CM Appls.40820-40821/2023
3. Learned senior counsel for the respondent states that advance copies of the appeals have not been served upon the respondent.
4. Let another copies of appeals be served upon the Advocate on record for the respondent during the course of the day.
5. List on 08th January, 2024.
MANMOHAN, J MINI PUSHKARNA, J NOVEMBER 1, 2023 js This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 02/11/2023 at 23:28:23