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[Cites 0, Cited by 0] [Section 373(3)] [Section 373] [Entire Act]

State of Assam - Subsection

Section 373(3)(c) in The Assam Excise Rules, 2016

(c)Section 16(1)(iii) (power to grant permits to possess intoxicants in excess of the quantity declared to be the limit of retail sale), to the Superintendent of Excise or Deputy Superintendent of Excise.