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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Haryana - Subsection

Section 11(3) in The Haryana Maintenance of Parents and Senior Citizen Rules, 2009

(3)In case the Tribunal passes an order of impleadment under sub-rule (2) it shall cause a notice to be issued to such impleaded party in Form C in accordance with rule 8.