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Gauhati High Court - Itanagar

Nawang Lobsang vs Smti Sonam Yangchen And 8 Ors on 19 February, 2026

                                                                                Page No.# 1/3

GAHC040012472025




                            THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                          (ITANAGAR BENCH)

                                 Case No. : CRP/79/2025

         Nawang Lobsang
         Son of Late Lobsang Gyamtso, resident of Sera Village, Bomdila, PO and PS
         Bomdila, West Kameng District, Arunachal Pradesh.

         VERSUS

         Smti Sonam Yangchen and 8 Ors
         Wife of Late Tashi Topgyal, resident of C/o Dhedhen Gakhil Homestay, Near GRL
         Monastery (Upper Gonpa) PO and PS Bomdila, West Kameng District, Arunachal
         Pradesh.

         2:Smti Lobsang Chuki
         Age: 0
          Occupation :
          Daughter of Tashi Topgyal
          resident of Tawang
          PO and PS Tawang
         Tawang District
         Arunachal Pradesh.

         3:Miss Yeshi Dmima
          Age: 0
          Occupation :
          Daughter of Tashi Topgyal
         . resident of Bomdila
          Near Dilipu Hotel Bomdila
          PO and PS Bomdila
          West Kameng District
          Arunachal Pradesh.

         4:Tashi Phuntsok
         Age: 0
          Occupation :
                                                       Page No.# 2/3

Son of Late Tashi Topgyal
resident of Near PHE Water Tank No.7
DC Bunglaw Road
PO and PS Bomdila
West Kameng District
Arunachal Pradesh.

5:Lama Tenzin Dawe
Age: 0
 Occupation :
 Son of Late Tashi Topgyal
 resident of C/o Dhendhen Gakhil Homestay
 Near GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.

6:Miss Tenzin Choden
Age: 0
 Occupation :
 Daughter of Late Tashi Topgyal
 resident of C/o Shri Tashi Phuntsok
 near PHE Water Tank No.7
 DC Bunglaw
 PO and PS Bomdila
West Kameng District
Arunachal Pradesh.

7:TS C/o ultrim
Age: 0
 Occupation :
 Son of Late Tashi Topgyal
 resident of C/o Dhendhen Gakhil Homestay
 New GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.

8:Smti Kunchok Tsomu
Age: 0
 Occupation :
 Daughter of Late Tashi Topgyal
 resident of C/o Dhendhen Gakhil Homestay
 New GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.

9:Lobsang Gyentsen
Age: 0
 Occupation :
                                                                                 Page No.# 3/3

            Daughter of Late Tashi Topgyal
            resident of C/o Dhendhen Gakhil Homestay
            New GRL Monastery (Upper Gonpa) PO and PS Bomdila
            West Kameng District
            Arunachal Pradesh

Advocate for the Petitioner : Tsering Gyatso, M Devi,S P Choudhury,Dejum Tally,Tayom
Gamoh,Logsang Yountan
Advocate for the Respondent : Tsangpa Tsering, Takar Bagang,Talu Kamsar

                                  BEFORE
                      HONOURABLE MR. JUSTICE BUDI HABUNG

                                          ORDER

Date : 19.02.2026 As prayed for by Mr. Tsangpa Tsering, learned counsel for the respondents, with the consent of Mr. Tsering Gyatso, learned counsel for the petitioner; list it after 2(two) weeks on a date to be fixed by the Registry, so as to enable Mr. Tsangpa Tsering, learned counsel, to file the affidavit-in-opposition in the matter.

JUDGE Comparing Assistant