Gauhati High Court - Itanagar
Nawang Lobsang vs Smti Sonam Yangchen And 8 Ors on 19 February, 2026
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GAHC040012472025
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
(ITANAGAR BENCH)
Case No. : CRP/79/2025
Nawang Lobsang
Son of Late Lobsang Gyamtso, resident of Sera Village, Bomdila, PO and PS
Bomdila, West Kameng District, Arunachal Pradesh.
VERSUS
Smti Sonam Yangchen and 8 Ors
Wife of Late Tashi Topgyal, resident of C/o Dhedhen Gakhil Homestay, Near GRL
Monastery (Upper Gonpa) PO and PS Bomdila, West Kameng District, Arunachal
Pradesh.
2:Smti Lobsang Chuki
Age: 0
Occupation :
Daughter of Tashi Topgyal
resident of Tawang
PO and PS Tawang
Tawang District
Arunachal Pradesh.
3:Miss Yeshi Dmima
Age: 0
Occupation :
Daughter of Tashi Topgyal
. resident of Bomdila
Near Dilipu Hotel Bomdila
PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
4:Tashi Phuntsok
Age: 0
Occupation :
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Son of Late Tashi Topgyal
resident of Near PHE Water Tank No.7
DC Bunglaw Road
PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
5:Lama Tenzin Dawe
Age: 0
Occupation :
Son of Late Tashi Topgyal
resident of C/o Dhendhen Gakhil Homestay
Near GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
6:Miss Tenzin Choden
Age: 0
Occupation :
Daughter of Late Tashi Topgyal
resident of C/o Shri Tashi Phuntsok
near PHE Water Tank No.7
DC Bunglaw
PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
7:TS C/o ultrim
Age: 0
Occupation :
Son of Late Tashi Topgyal
resident of C/o Dhendhen Gakhil Homestay
New GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
8:Smti Kunchok Tsomu
Age: 0
Occupation :
Daughter of Late Tashi Topgyal
resident of C/o Dhendhen Gakhil Homestay
New GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh.
9:Lobsang Gyentsen
Age: 0
Occupation :
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Daughter of Late Tashi Topgyal
resident of C/o Dhendhen Gakhil Homestay
New GRL Monastery (Upper Gonpa) PO and PS Bomdila
West Kameng District
Arunachal Pradesh
Advocate for the Petitioner : Tsering Gyatso, M Devi,S P Choudhury,Dejum Tally,Tayom
Gamoh,Logsang Yountan
Advocate for the Respondent : Tsangpa Tsering, Takar Bagang,Talu Kamsar
BEFORE
HONOURABLE MR. JUSTICE BUDI HABUNG
ORDER
Date : 19.02.2026 As prayed for by Mr. Tsangpa Tsering, learned counsel for the respondents, with the consent of Mr. Tsering Gyatso, learned counsel for the petitioner; list it after 2(two) weeks on a date to be fixed by the Registry, so as to enable Mr. Tsangpa Tsering, learned counsel, to file the affidavit-in-opposition in the matter.
JUDGE Comparing Assistant