Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81(1)] [Section 81] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 81(1)(ii) in Jammu and Kashmir Municipal Corporation Act, 2000

(ii)make an additional budget grant for the purpose of meeting any special or unforeseen requirement arising during the said year;