Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Goa - Subsection Section 6(b) in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998 (b)"Occupier" includes a person in actual possession of a building, whether as owner, agent or tenant thereof;
